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Himachal Pradesh High Court

Tej Singh vs . Hrtc & Others on 14 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Tej Singh Vs. HRTC & others CWP No.795 of 2020 14.03.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for respondents No.1 and 2.

None for respondent No.3.

CMP No.2186 of 2022 For the reasons stated therein, this application is allowed and disposed of.

CWP No.795 of 2020 and CMP No.2236 of 2020 Heard for some time. As prayed for, list for consideration on 29.03.2022.

(Ajay Mohan Goel) Judge March 14, 2022 (Rishi) ::: Downloaded on - 14/03/2022 20:14:32 :::CIS