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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(6)(vii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(vii)In the case of basement of office and commercial occupancies, sufficient number exit ways and access ways shall be provided with a travel distance not more than 15 metres;