Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 832 in Police Regulations, Bengal , 1943 832. Recall from leave. [§ 12, Act V, 1861]. - The authority granting leave is empowered to revoke the order and recall the officer to duty. (See Fundamental Rule 70 and Bengal Service Rule 156.)
