Supreme Court - Daily Orders
Nikku Ram vs Ntpc Limited on 18 November, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.17 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 37468/2019
(Arising out of impugned final judgment and order dated 12-01-2017
in CO No. 146/2016 passed by the High Court of Himachal Pradesh at
Shimla)
NIKKU RAM & ORS. Petitioner(s)
VERSUS
NTPC LIMITED & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.171176/2019-CONDONATION OF DELAY
IN FILING and IA No.171177/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 18-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Mr. Rajesh Srivastava, AOR
Ms. Suresh Kumari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag the matter along with Civil Appeal No. 19413/2017.
(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.11.20 11:59:48 IST Reason: