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State of Manipur - Section

Section 39 in The Manipur University Act, 1980

39. Recognised Institutions. - (1) The University shall maintain or affiliate or recognise or associate with it the following institutions namely :

(a)Institutions maintained by the University ;(b)Institutions recognised by the University ;(c)Institutions associated with the University ;
(2)Terms and conditions under which any institution may be recognised under Clause (1) (b) shall be provided for by the Ordinances.