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Kerala High Court

Unknown vs By Advs.Sri.M.Sasindran on 13 November, 1997

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT:

                     THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

                 THURSDAY, THE 24TH DAY OF MAY 2018 / 3RD JYAISHTA, 1940

                                  WP(C).No. 26276 of 2016
                                  -----------------------



PETITIONER
----------

       THE KUNCHITHANNY LABOUR CONTRACT CO OPERATIVE SOCIETY
       LIMITED NO.1-197, KUNCHITHANNY-IDUKKI DISTRICT,
       REPRESENTED BY ITS SECRETARY.

       BY ADVS.SRI.M.SASINDRAN
               SRI.V.VENUGOPAL

RESPONDENT(S):
--------------

 1.    THE SUPERINTENDING ENGINEER,
       PWD (R & B), CENTRAL CIRCLE, ALUVA,
       ERNAKULAM-683 101.

 2.    STATE OF KERALA,
       REPRESENTED BY SECRETARY TO GOVERNMENT,
       PUBLIC WORKS DEPARTMENT, SECRETARIAT,
       THIRUVANANTHAPURAM-695 001.

3.     THE CIVIL ENGINEERS CO-OPERATIVE SOCIETY LTD,
       P.O.SELLIAMPARA, IDUKKI - 685 563,
       REPREENTED BY ITS SECRETARY.

       R1 BY GOVERNMENT PLEADER SMT MABLE C KURIAN
       R3 BY ADVS. DR.SEBASTIAN CHAMPAPPILLY
                   SRI.P.A.SAINUDEEN
                   DR.ABRAHAM P.MEACHINKARA
                   SRI.GEORGE CLEETUS

       THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 24-05-2018,
       THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
K.V.
WP(C).No. 26276 of 2016 (H)
--------------------------

                                     APPENDIX

PETITIONER(S)' EXHIBITS
-----------------------


EXHIBIT P1.      A TRUE COPY OF THE GOVERNMENT ORDER DATED
                 13/11/1997.

EXHIBIT P2.      A TRUE COPY OF THE ORDER DATED 11/11/2009 ISSUED
                 BY THE GOVERNMENT

EXHIBIT P3.      A TRUE COPY OF THE TENDER NOTIFICATION DATED
                 25/6/2016.

EXHIBIT P4.      A TRUE COPY OF THE GOVERNMENT ORDER DATED
                 7/11/2013.

EXHIBIT P5.      A TRUE COPY OF THE CERTIFICATE ISSUED BY THE
                 JOINT REGISTRAR DATED 28/11/2005.

EXHIBIT P6      A TRUE COPY OF THE GOVERNMENT PURCHASE ENLISTMENT CERTIFICATE
                DATED 31.3.2016 ISSUED BY THE NATIONAL SMALL INDUSTRIES
                CORPORATION LTD TO THE 3RD RESPONDENT.

EXHIBIT P7:     A TRUE COPY OF THE TURN OVER CERTIFICATE DATED 30.6.2016
                UPLOADED BY THE PETITIONER SOCIETY WHILE SUBMITTING E-TENDER
                PURSUANT TO EXT P3 TENDER NOTICE.

EXHIBIT P8:     A TRUE COPY OF THE TENDER DETAILS SUBMITTED BY THE PETITIONER
                SOCIETY IN RESPONSE TO EXT P3 NOTIFICATION.

RESPONDENTS EXHIBITS:
--------------------

R1(A)            TRUE COPY OF THE CERTIFICATE SHOWING THE SAID REGISTRATION.

R1(B)           TRUE COPY OF THE VIDE NO NSIC/GP/COC/2015/0018872 DATED
                31.3.2016

R1(C)           TRUE COPY OF THE LETTER NO NSIC/GP//COCO/2015/41872 DATED
                16.8.2016

R3(A)            (TRUE COPY OF CERTIFICATE OF REGISTRATION ISSUED BY THE JOINT
                  REGISTRAR (GENERAL) IDUKKI DATED 21.7.2014)

R3(B)            (TRUE COPY OF THE COMMUNICATION DATED 24.3.2015 ISSUED BY THE
                 JOINT REGISTRAR (GENERAL) IDUKKI

R3(C)             (TRUE COPY OF THE CERTIFICATE NO NSIC/GOP/COC/2015/0018872
                   DATED 31.3.2016)

R3(D)             (TRUE COPY OF MICRO, SMALL AND MEDIUM ENTERPRISES DEVELOPMENT
                   ACT 2006)

R3(E)             (TRUE COPY OF GO(P) NO 489/2013/FIN DATED 26.9.20130
WP(C).No. 26276 of 2016 (H)
--------------------------


R3(F)             (TRUE COPY OF DO NO 2(3)/1/2007-MSME POL DATED 16.11.2007
                   ISSUED BY THE JOINT SECRETARY IN THE MINISTER OF MICRO SMALL
                   AND MEDIUM ENTERPRISES, GOVERNMENT OF INDIA)

R3(G)             (TRUE COPY LETTER NO NSIC/GP/COCO/2015/41872 DATED 16.8.2016)


                                                             /TRUE COPY/


K.V.                                                         P.S.TO JUDGE
26.5.2018

                        ANU SIVARAMAN, J.
              -----------------------------------------------
                    W.P(C).No. 26276 of 2016
              -----------------------------------------------
             Dated this the 24th day of May, 2018

                                    JUDGMENT

This writ petition is filed with the following prayers:

b