Kerala High Court
Unknown vs By Advs.Sri.M.Sasindran on 13 November, 1997
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 24TH DAY OF MAY 2018 / 3RD JYAISHTA, 1940
WP(C).No. 26276 of 2016
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PETITIONER
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THE KUNCHITHANNY LABOUR CONTRACT CO OPERATIVE SOCIETY
LIMITED NO.1-197, KUNCHITHANNY-IDUKKI DISTRICT,
REPRESENTED BY ITS SECRETARY.
BY ADVS.SRI.M.SASINDRAN
SRI.V.VENUGOPAL
RESPONDENT(S):
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1. THE SUPERINTENDING ENGINEER,
PWD (R & B), CENTRAL CIRCLE, ALUVA,
ERNAKULAM-683 101.
2. STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
PUBLIC WORKS DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3. THE CIVIL ENGINEERS CO-OPERATIVE SOCIETY LTD,
P.O.SELLIAMPARA, IDUKKI - 685 563,
REPREENTED BY ITS SECRETARY.
R1 BY GOVERNMENT PLEADER SMT MABLE C KURIAN
R3 BY ADVS. DR.SEBASTIAN CHAMPAPPILLY
SRI.P.A.SAINUDEEN
DR.ABRAHAM P.MEACHINKARA
SRI.GEORGE CLEETUS
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 24-05-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
K.V.
WP(C).No. 26276 of 2016 (H)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1. A TRUE COPY OF THE GOVERNMENT ORDER DATED
13/11/1997.
EXHIBIT P2. A TRUE COPY OF THE ORDER DATED 11/11/2009 ISSUED
BY THE GOVERNMENT
EXHIBIT P3. A TRUE COPY OF THE TENDER NOTIFICATION DATED
25/6/2016.
EXHIBIT P4. A TRUE COPY OF THE GOVERNMENT ORDER DATED
7/11/2013.
EXHIBIT P5. A TRUE COPY OF THE CERTIFICATE ISSUED BY THE
JOINT REGISTRAR DATED 28/11/2005.
EXHIBIT P6 A TRUE COPY OF THE GOVERNMENT PURCHASE ENLISTMENT CERTIFICATE
DATED 31.3.2016 ISSUED BY THE NATIONAL SMALL INDUSTRIES
CORPORATION LTD TO THE 3RD RESPONDENT.
EXHIBIT P7: A TRUE COPY OF THE TURN OVER CERTIFICATE DATED 30.6.2016
UPLOADED BY THE PETITIONER SOCIETY WHILE SUBMITTING E-TENDER
PURSUANT TO EXT P3 TENDER NOTICE.
EXHIBIT P8: A TRUE COPY OF THE TENDER DETAILS SUBMITTED BY THE PETITIONER
SOCIETY IN RESPONSE TO EXT P3 NOTIFICATION.
RESPONDENTS EXHIBITS:
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R1(A) TRUE COPY OF THE CERTIFICATE SHOWING THE SAID REGISTRATION.
R1(B) TRUE COPY OF THE VIDE NO NSIC/GP/COC/2015/0018872 DATED
31.3.2016
R1(C) TRUE COPY OF THE LETTER NO NSIC/GP//COCO/2015/41872 DATED
16.8.2016
R3(A) (TRUE COPY OF CERTIFICATE OF REGISTRATION ISSUED BY THE JOINT
REGISTRAR (GENERAL) IDUKKI DATED 21.7.2014)
R3(B) (TRUE COPY OF THE COMMUNICATION DATED 24.3.2015 ISSUED BY THE
JOINT REGISTRAR (GENERAL) IDUKKI
R3(C) (TRUE COPY OF THE CERTIFICATE NO NSIC/GOP/COC/2015/0018872
DATED 31.3.2016)
R3(D) (TRUE COPY OF MICRO, SMALL AND MEDIUM ENTERPRISES DEVELOPMENT
ACT 2006)
R3(E) (TRUE COPY OF GO(P) NO 489/2013/FIN DATED 26.9.20130
WP(C).No. 26276 of 2016 (H)
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R3(F) (TRUE COPY OF DO NO 2(3)/1/2007-MSME POL DATED 16.11.2007
ISSUED BY THE JOINT SECRETARY IN THE MINISTER OF MICRO SMALL
AND MEDIUM ENTERPRISES, GOVERNMENT OF INDIA)
R3(G) (TRUE COPY LETTER NO NSIC/GP/COCO/2015/41872 DATED 16.8.2016)
/TRUE COPY/
K.V. P.S.TO JUDGE
26.5.2018
ANU SIVARAMAN, J.
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W.P(C).No. 26276 of 2016
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Dated this the 24th day of May, 2018
JUDGMENT
This writ petition is filed with the following prayers:
b