Delhi High Court - Orders
Indian Newspaper Society vs Union Of India & Anr on 27 March, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sachin Datta
$~13, 14, 15, 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2208/2021 & CM APPLs. 6438/2021, 10932/2021
INDIAN NEWSPAPER SOCIETY ..... Petitioner
Through: Mr. Ramji Srinivasan, Senior
Advocate with Mr. Rakesh Sinha, Mr.
Pawan Kumar Bansal, Mr. Ahsan Ul
Haq, Advocates
versus
UNION OF INDIA & ANR ...... Respondents
Through: Mr. Chetan Sharma, ASG with
Mr.Kirtiman Singh, CGSC, Mr.
Manish Mohan, CGSC, Mr. Subhash
Tanwar, CGSC, Mr. Anurag
Ahluwalia, CGSC, Mr. Amit Gupta,
Mr. Saurabh Tripathi, Ms.Vidhi Jain,
Mr.Jatin Teotia, Mr. Ashish
Choudhary, Mr. Sandeep Mishra,
Advocates
Mr. Apoorv Kurup, Ms. Nidhi Mittal,
Advocates for R-2
Mr. T Singhdev, Mr. Bhanu Gulati,
Mr.Abhijit Chakravarty, Advocates
for Press Council of India
+ W.P.(C) 8052/2021 & CM APPLs. 25038/2021, 25098/2021
ASHOK KUMAR NAVRATAN ..... Petitioner
Through:
versus
UNION OF INDIA & ORS ...... Respondents
Signature Not Verified
Digitaaly Signed
By:BHUPINDER SINGH W.P.(C) 2208/2021 etc. Page 1 of 3
ROHELLA
Signing Date:29.03.2023
17:46:30
Through: Mr. Chetan Sharma, ASG with
Mr.Kirtiman Singh, CGSC, Mr.
Manish Mohan, CGSC, Mr. Subhash
Tanwar, CGSC, Mr. Anurag
Ahluwalia, CGSC, Mr. Bhagwan
Swarup Shukla, CGSC, Mr. Amit
Gupta, Mr. Saurabh Tripathi,
Ms.Vidhi Jain, Mr.Jatin Teotia, Mr.
Ashish Choudhary, Mr. Sandeep
Mishra, Mr. Sarvan Kumar, Ms.
Sunita Shukla, Advocates
Mr. Apoorv Kurup, Ms. Nidhi Mittal,
Advocates for R-2
Mr. T Singhdev, Mr. Bhanu Gulati,
Mr.Abhijit Chakravarty, Advocates
for Press Council of India
+ W.P.(C) 8497/2021 & CM APPL. 26303/2021
WORKING NEWS CAMERMAMAN ASSOCIATION ..... Petitioner
Through: Mr. Aseem Malhotra, Advocate
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Chetan Sharma, ASG with
Mr.Kirtiman Singh, CGSC, Mr.
Manish Mohan, CGSC, Mr. Subhash
Tanwar, CGSC, Mr. Anurag
Ahluwalia, CGSC, Mr. Amit Gupta,
Mr. Saurabh Tripathi, Ms.Vidhi Jain,
Mr.Jatin Teotia, Mr. Ashish
Choudhary, Mr. Sandeep Mishra,
Advocates
Mr. T Singhdev, Mr. Bhanu Gulati,
Mr.Abhijit Chakravarty, Advocates
for Press Council of India
Signature Not Verified
Digitaaly Signed
By:BHUPINDER SINGH W.P.(C) 2208/2021 etc. Page 2 of 3
ROHELLA
Signing Date:29.03.2023
17:46:30
+ W.P.(C) 8791/2021 & CM APPL. 27367/2021
INDIAN JOURNALISTS UNION ..... Petitioner
Through: Mr. Aseem Malhotra, Advocate
versus
UNION OF INDIA & ORS ...... Respondents
Through: Mr. Chetan Sharma, ASG with
Mr.Kirtiman Singh, CGSC, Mr.
Manish Mohan, CGSC, Mr. Subhash
Tanwar, CGSC, Mr. Anurag
Ahluwalia, CGSC, Mr. Amit Gupta,
Mr. Saurabh Tripathi, Ms.Vidhi Jain,
Mr.Jatin Teotia, Mr. Ashish
Choudhary, Mr. Sandeep Mishra,
Advocates
Mr. T Singhdev, Mr. Bhanu Gulati,
Mr.Abhijit Chakravarty, Advocates
for Press Council of India
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 27.03.2023 List on 18.07.2023.
SATISH CHANDRA SHARMA, CJ SACHIN DATTA, J MARCH 27, 2023 hsk Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH W.P.(C) 2208/2021 etc. Page 3 of 3 ROHELLA Signing Date:29.03.2023 17:46:30