Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(6) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013 (6)If cause is shown or any objection is raised as aforesaid, the Designated Court shall proceed to investigate the matter.
