Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Tamilnadu - Subsection Section 54(2)(e) in Tamil Nadu Prohibition Act, 1937 (e)prescribing the powers and duties of prohibition committees and the members thereof and the intervals at which the members of such committees shall make their reports;