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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(3)(h) in Advertisement (Registration and Regulation) Bye-laws, 2012

(h)"Hoarding" means a display board single-faced or multiple-faced, made of metal, glass, flex,, wood or any other material, fastened or unfastened, on ground or at a height, meant for commercial or non-commercial purpose, in use or not in use, painted or blank that has a perimeter of 20 feet or more in the case of individual hoarding, and 10 feet or more in the case of hoardings used in series on a road or elsewhere;