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[Cites 0, Cited by 0] [Section 235W(1)] [Section 235W] [Entire Act]

State of Kerala - Subsection

Section 235W(1)(c) in Kerala Panchayat Raj Act, 1994

(c)is being carried on, or has been completed in contravention of any of the provisions of this Act or any rule or bye-law or order made or issued there under or any direction or requisition lawfully given or made under this Act, such rule, bye-law or order; or