Madhya Pradesh High Court
M/S Ravi Construction Co. vs Bharat Sanchar Nigam Limited on 26 August, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 AA-41-2013
The High Court Of Madhya Pradesh
AA-41-2013
(M/S RAVI CONSTRUCTION CO. Vs BHARAT SANCHAR NIGAM LIMITED)
9
Jabalpur, Dated : 26-08-2019
Shri Kunal Thakre, learned counsel for the appellant.
Shri Satyendra Jain, learned counsel for the respondent No.1.
Learned counsel for the respondent No.1 submits that he has already filed the reply and a copy of which has also been furnished to the learned counsel for the appellant.
As a short point is involved, let the matter be listed on 17.09.2019.
(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARAN JEET KAUR JASSAL Date: 2019.08.27 09:58:30 +05'30'