Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of Maharashtra - Subsection Section 116(b) in The Maharashtra Regional and Town Planning Act, 1966 (b)any land adjacent to that area which is required for purposes connected with the development of the new town; and
