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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1) in The West Bengal District Planning Committee Act, 1994

(1)The Committee shall-
(a)consolidate the plans prepared by the Panchayats and the Municipalities in the district, and
(b)prepare a draft development plan for the district as a whole.