Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Transplantation of Human Organs Act, 1994

(2)The repeal shall, however, not affect the previous operation of the Acts so repealed or anything duly done or suffered thereunder.