Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Tripura - Subsection Section 68(3) in Tripura Value Added Tax Act, 2004 (3)Nothing in this section shall absolve a person from any other penalty to which he may be liable for violation of any provision of the Act.CHAPTER-XI APPEALS AND REVISION
