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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(4) in Amity university Act, 2014

(4)The State Government shall have power to give directions to the University from time to time considering the interest of the students as well as the public interest.Explanation. - The decision of the State Government shall be final whether a particular issue is related to public interest or the interest of the students.