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[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 36(5)(b) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(b)Basis of recommendation for appointment including the details in relation to and credentials of the statutory auditor(s) proposed to be appointed.]