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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(b) in Code on Social Security, 2020

(b)frame a scheme to be called the Employees' Pension Scheme for the purpose of providing for-
(i)superannuation pension, retiring pension or permanent total disablement pension to the employees of any establishment or class of establishments to which this Chapter applies;
(ii)widow or widower's pension, children pension or orphan pension payable to the beneficiaries of such employees; and
(iii)nominee pension;