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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(42) in The Coimbatore City Municipal Corporation Act, 1981

(42)"street alignment" means a line dividing the land comprised in and forming part of a street from the adjoining land;[(42-A) "Wards Committee" means the Wards Committee referred to in [section 5-A] [Clause (42-A) was inserted by Act 26 of 1994.];