Section 144BA(16)(ii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 144BA(16)] [Section 144BA] [Entire Act]

Union of India - Subsection

Section 144BA(16)(ii) in The Income Tax Act, 1961

(ii)one member shall be an academic or scholar having special knowledge of matters, such as direct taxes, business accounts and international trade practices.

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Union of India - Subsection

Section 144BA(16)(ii) in The Income Tax Act, 1961