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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(9) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(9)All the instructions and guidelines about recognition under these rules shall be available on Madhya Pradesh Education Portal. All the correspondence related to recognition shall be made through the Email-id as provided in online application.