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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(f) in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2007

(f)If the aggrieved person fails to appear on the date of hearing the Forum may either dismiss the complaint in default or decide it on merits ex-parte.