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Supreme Court - Daily Orders

Fakir Charan Singh (Since Dead) Rep. By ... vs The Collector, Cuttack on 4 April, 2025

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                                       1


     ITEM NO.58                             COURT NO.8                    SECTION XI-A

                              S U P R E M E C O U R T O F           I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s)            for   Special    Leave    to   Appeal   (C)     No(s).    16468-
     16469/2023

     [Arising out of impugned interim order dated 08-05-2023 in IA No.
     12/2023 and IA No. 14/2023 in OJC No.7386 of 1996 and WP(C)
     No.13313/2005 passed by the High Court of Orissa at Cuttack]

     FAKIR CHARAN SINGH (SINCE DEAD)
     REP. BY HIS LEGAL HEIRS                                              Petitioner(s)

                                                     VERSUS

     THE COLLECTOR, CUTTACK & ORS.                      Respondent(s)
     IA No. 192314/2023 - APPROPRIATE ORDERS/DIRECTIONS

     WITH
     Diary No(s). 4001/2025 (XI-A)

     Date : 04-04-2025 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.M. SUNDRESH
                         HON'BLE MR. JUSTICE RAJESH BINDAL

     For Petitioner(s)              Mr. Siddharth Dave, Sr. Adv.
                                    Mr. Avijit Patnaik, Adv.
                                    Mr. Shuvra Mohapatra, Adv.
                                    Mr. Shreyan Das, Adv.
                                    Mr. Raj Kumar Pati, Adv.
                                    Mr. Himanshu Tyagi, Adv.
                                    Mr. Anirudh Sanganeria, AOR

                                    Mr. Tushar Mehta, Solicitor General
                                    Mr. Pitambar Acharya, Advocate General
                                    Ms. Samapika Biswal, AOR
                                    Ms. Soumya Sannidhanam, Adv.
                                    Ms. Rajeshwari Shankar, Adv.
                                    Mr. Digvijay Dam, Adv.

                                    Mr. Shibashish Misra, AOR
Signature Not Verified


     For Respondent(s)              Mr. Tushar Mehta, Solicitor General
Digitally signed by
ASHA SUNDRIYAL
Date: 2025.04.07

                                    Mr. Pitambar Acharya, Advocate General
17:48:07 IST
Reason:


                                    Ms. Samapika Biswal, AOR
                                    Ms. Soumya Sannidhanam, Adv.
                                    Ms. Rajeshwari Shankar, Adv.
                                   2

                   Mr. Digvijay Dam, Adv.


                   Mr. Siddhartha Dave, Sr. Adv.
                   Mr. Avijit Patnaik, Adv.
                   Ms. Shuvra Mohapatra, Adv.
                   Ms. Bhabna Das, AOR
                   Mr. Raja Kumar Pati, Adv.
                   Mr. Shreyan Das, Adv.
                   Mr. Himanshu Tyagi, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Learned counsel appearing for the respondent(s) prays for and is granted a period of two weeks to file a reply.

In the meantime, there shall be an order of status quo as on today.

List the matters on 06.05.2025.(NMD) (ASHA SUNDRIYAL) (POONAM VAID) DEPUTY REGISTRAR ASSISTANT REGISTRAR