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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(b)"Committee for Admission" means the Committee nominated by the Competent Authority to select and make allotment of candidates to University/Un-Aided Private Professional Institutions including Minority Professional Institutions offering B. Arch, B.Plng. and related Courses in the State for Admissions in accordance with these Rules.