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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(1) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

(1)Minimum age shall be 21 years for the appointment at any person in Primary/Middle Sanskrit School/Primary cum Middle Sanskrit School/Madhymaik /Primary Cum High Sanskrit School. Maximum age limit will be the same as it may be prescribed by the State Government (General Administration Department) from time to time.