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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1) in The Inland Waterways Authority Of India Rules, 1986

(1)Before entering upon any land or premises under Section 28 of the Act, the authorised person shall serve on the owner of the land or premises intended to be entered upon, notice in Form B annexed to these rules.