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State of Karnataka - Section

Section 11 in Karnataka Project Sindhanur to Kushtagi via Tavar ra on Sindhanur-Hemmadaga State Highway-30 for a length - 75.00 km. ollection of Road Toll or User Fee (Determination of Rates and Collection Rules, 2018 for State Highways, Standalone Structures

11. Exemption from payment of fee.

- 11.1 The State Government further declares that following category vehicles shall be exempted from the payment of the toll while crossing thes( toll plazas.-