Himachal Pradesh High Court
Dharam Singh Throgh Lrs Shakuntla ... vs . Hrtc & Another on 20 July, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Dharam Singh throgh LRs Shakuntla Thakur vs. HRTC & another CWP No.4514 of 2020 .
20.07.2022 Present: Mr. Ajay Thakur, Advocate, vice Mr. Atharv Sharma, Advocate, for the legal representatives of deceased petitioner.
Mr. Shyam Singh Chauhan, Advocate, for the respondents.
Learned counsel for the petitioner seeks and granted four weeks' time to file rejoinder.
List after four weeks.
( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge July 20, 2022 (vt) ::: Downloaded on - 20/07/2022 20:08:34 :::CIS