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Delhi High Court - Orders

Deepak Maurya vs Saraswathi Supari Processing Unit & Ors on 6 March, 2024

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~1
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.P. 420/2023
                                                DEEPAK MAURYA                                                                   ..... Petitioner
                                                                                      Through:                 None.

                                                                                      versus

                                                SARASWATHI SUPARI PROCESSING UNIT & ORS.
                                                                                         ..... Respondents
                                                             Through: Mr. Vaibhav Sabharwal, Adv. for R-1
                                                                      Ms. Manali Singhal, Mr Santosh
                                                                      Sachin, Mr Deepak Singh Rawat
                                                                      Advs. for R-12
                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 06.03.2024 In view of hearing in "part heard matters" i.e. CRL.L.P. 185/2018 titled CENTRAL BUREAU OF INVESTIGATION v. A RAJA & ORS. and CRL.L.P. 257/2018 titled CENTRAL BUREAU OF INVESTIGATION v. RAVI KANT RUIA & ORS., it would not be possible to hear this matter.

List on 21.03.2024.

DINESH KUMAR SHARMA, J MARCH 6, 2024 Pallavi This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/03/2024 at 23:07:04