Delhi High Court - Orders
Deepak Maurya vs Saraswathi Supari Processing Unit & Ors on 6 March, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 420/2023
DEEPAK MAURYA ..... Petitioner
Through: None.
versus
SARASWATHI SUPARI PROCESSING UNIT & ORS.
..... Respondents
Through: Mr. Vaibhav Sabharwal, Adv. for R-1
Ms. Manali Singhal, Mr Santosh
Sachin, Mr Deepak Singh Rawat
Advs. for R-12
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 06.03.2024 In view of hearing in "part heard matters" i.e. CRL.L.P. 185/2018 titled CENTRAL BUREAU OF INVESTIGATION v. A RAJA & ORS. and CRL.L.P. 257/2018 titled CENTRAL BUREAU OF INVESTIGATION v. RAVI KANT RUIA & ORS., it would not be possible to hear this matter.
List on 21.03.2024.
DINESH KUMAR SHARMA, J MARCH 6, 2024 Pallavi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/03/2024 at 23:07:04