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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 67(ix) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(ix)inspect the construction work undertaken by the market committees either from their own funds or loans and or grants provided by the board or any other agencies and take corrective measures;