Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Gujarat - Subsection Section 26(2)(a) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013 (a)the authority responsible for supply of electricity or supply of water, to disconnect the supply of electricity or water, as the case may be;