Madhya Pradesh High Court
Smt. Shah Parwar Jahan vs Assd Abdullah Bihali (Deceased) Thr. ... on 10 November, 2014
Second Appeal No.81/2014 10.11.2014 Shri R.D. Hundikar, counsel for the appellants. Learned counsel for the appellants submits that in compliance of the order dated 04.09.2014, he was filing photographs but the office did not take the same on record.
Office is directed to take the covering memo along with photographs on record as directed vide order dated 04.09.2014.
Case be again listed under the same head on 13.11.2014.
(N.K. Gupta) Judge RC