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Allahabad High Court

Dr. Deena Nath Singh Yadav & 4 Others vs State Of U.P. & 2 Others on 8 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 33628 of 2014
 

 
Petitioner :- Dr. Deena Nath Singh Yadav & 4 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Vibhu Sinha,Shailendra
 
Counsel for Respondent :- C.S.C.,Man Mohan Singh
 

 
Hon'ble Sheo Kumar Singh,J.
 

Hon'ble Rajan Roy,J.

Virus of U.P. Higher Education Services Commission (Amendment) Ordinance, 2014,  as well as Government Order dated 6.6.2014 issued by the Special Secretary has been challenged, and therefore, matter is to go before another Bench.

Learned Standing Reporter is to examine and place the writ petition before appropriate regular court on 10th July, 2014, as fresh.

 
Order Date :- 8.7.2014
 
M.A.A.
 
(Rajan Roy, J.)       (S.K. Singh, J.)