Allahabad High Court
Dr. Deena Nath Singh Yadav & 4 Others vs State Of U.P. & 2 Others on 8 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 33628 of 2014 Petitioner :- Dr. Deena Nath Singh Yadav & 4 Others Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Vibhu Sinha,Shailendra Counsel for Respondent :- C.S.C.,Man Mohan Singh Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajan Roy,J.
Virus of U.P. Higher Education Services Commission (Amendment) Ordinance, 2014, as well as Government Order dated 6.6.2014 issued by the Special Secretary has been challenged, and therefore, matter is to go before another Bench.
Learned Standing Reporter is to examine and place the writ petition before appropriate regular court on 10th July, 2014, as fresh.
Order Date :- 8.7.2014
M.A.A.
(Rajan Roy, J.) (S.K. Singh, J.)