Section 51(1)(c) in Sikkim Urban and Regional Planning and Development Act, 1998

[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

(c)In cases specified in clause (b) of sub-section (1) of section 50 to pay the development charges and such penalty, it any, as may be prescribed;

Legal Document View