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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(b) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(b)there are no pending disputes in relation to the goods deposited in the registered warehouse in respect of which a request has been made.