Gujarat High Court
M/S Daimler Chrysler India Private ... vs M/S Kloeckner Desma Machinery Pvt Ltd on 29 November, 2019
Author: A.J. Shastri
Bench: A.J. Shastri
C/CRA/403/2016 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR REVIEW) NO. 1 of 2019
In
R/CIVIL REVISION APPLICATION NO. 403 of 2016
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M/S DAIMLER CHRYSLER INDIA PRIVATE LIMITED (NOW MERCEDES BENZ Versus M/S KLOECKNER DESMA MACHINERY PVT LTD ========================================================== Appearance:
J SAGAR ASSOCIATES for the PETITIONER(s) No. for the RESPONDENT(s) No. MR JF MEHTA for the RESPONDENT(s) No. MR ZUBIN F BHARDA for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI Date : 29/11/2019 IA ORDER At the request of learned advocates, S.O. to 13.12.2019.
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