Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 58 in The Rajasthan Police Act, 2007 58. Police Welfare Bureau. (1)The State Government may, by notification, set up a Police Welfare Bureau for implementing welfare measures for police personnel.(2)Composition, functions and responsibilities of the Police Welfare Bureau shall be such as may be prescribed.
