The Court shall allow, for the support [and education] [Words inserted by Bengal Act 6 of 1936.] of each ward and [for the support] [Words inserted by Bengal Act 6 of 1936.] of his family such monthly sum as it thinks fit (if any) with regard to the rank and circumstances of the parties [and the financial condition of the property of the ward under its charge] [Words inserted by Bengal Act 6 of 1936.],
