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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(7)(a) in The Goa, Daman and Diu Chit Funds Act, 1973

(a)The Registrar may, on an application made in this behalf by any foreman, instead of releasing the security under sub-section (6), accept the same as security in respect of any other chit or chits conducted by the same foreman;