Meghalaya High Court
Smt. Decency Marwein vs State Of Meghalaya on 14 February, 2017
Author: S.R.Sen
Bench: S.R.Sen
MCIWP(C)] No. 3/2017 In WP(C). No. 327/2016 BEFORE THE HON'BLE MR. JUSTICE S.R.SEN
14--02--20 17 In the light of the order dated 14--02--2017, passed in WP(C) No. 327/2016, this Misc. Case also stands disposed of. JUDGE S.Rynjah