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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(4)(a) in Andhra Pradesh Urban Areas (Development) Act, 1975

(a)to call for any extract from any proceedings of the Authority or other committee constituted under this Act, record, correspondence, plan or other documents ;