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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(15)(c) in The Coimbatore City Municipal Corporation Service Rules, 1987

(c)whole-time duty in-
(i)the Civil Pioneer Force, the Madras Civil Labour Units or the Madras Labour Units for Ceylon; or
(ii)the A. R. P. or any other Civil Defence Organisation specified by the Central Government; or
(iii)any post created for the efficient prosecution of the war of 1939-1946 or associated with the training of war technicians, if duty in such post is declared by the Central Government to be military duty.