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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Telangana - Subsection

Section 31(1)(ii) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(ii)manufactures, sells, stocks or exhibits for sale or distributes a Bio-fertilizer without a Certificate of Registration; or