Central Administrative Tribunal - Delhi
Ram Avtar Singh vs East Delhi Municipal Corporation ... on 20 March, 2019
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH
OA-932/2019
New Delhi, this the 20th day of March, 2019
Hon'ble Sh. A.K. Bishnoi, Member(A)
Ram Avtar Singh, age 62 years,
Group B, S/o Sh. Netrapal Singh, Group (B),
A-52, Gali No. 3, Panjai Basti, Post AMI,
South Gamri, Delhi-3. ... Applicant
(through Sh. J.S. Mann)
Versus
1. The Commissioner (East DMC)
419, Udhyog Sadan,
Patpatganj Industrial Area, Delhi-110092.
2. Deputy Chief Accountant,
419, Udhyog Sadan,
Patpatgang Industrial Area, Delhi-110092.
3. Deputy Chief Accountant (PF),
419, Udhyog Sadan,
Patpatganj Industrial Area,
Delhi-110092. ... Respondents
ORDER (ORAL)
When this matter came up for hearing, learned counsel for the applicant seeks permission to withdraw this OA.
2. The OA is accordingly dismissed as withdrawn with liberty to the applicant to avail his remedies in accordance with law. No costs.
(A.K. Bishnoi) Member (A) /ns/