Section 7(5) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977
(5)[ The foregoing provision of these rules shall not apply to a package if the information to be specified on such package under this rule is also required to be given by or under any other law for the time being in force.] [Inserted by G.S.R. 59(E), dated 23-2-1980 and corrected by G.S.R. 836(E), dated 17-7-1980.]
