Section 32 in Rabindranath Tagore University Act, 2017
32. Under-graduate Board.
- The Under-graduate Board shall consist of following members, namely:(1)the Vice-Chancellor,(2)the Pro-Vice-Chancellor;(3)three persons from among the Professors and the Heads of Departments of the Department of the University and of the constituent colleges elected by the Academic Council;(4)six Principals, including at least three from professional colleges, elected by the Academic Council from amongst its own members;(5)three persons who may or may not be members of the Academic Council, nominated by the Vice-Chancellor;(6)ten persons to be elected from amongst the teachers of affiliated Colleges; and(7)one member of the Examination Committee to be nominated by the Vice-Chancellor.
