Madhya Pradesh High Court
Pratibha Syntex Ltd. Through Its Vice ... vs Munnalal Sahni on 25 November, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 MP-2489-2019 The High Court Of Madhya Pradesh MP No. 2489 of 2019 (PRATIBHA SYNTEX LTD. THROUGH ITS VICE PRESIDENT HR Vs MUNNALAL SAHNI AND OTHERS) 26 Indore, Dated : 25-11-2021 Parties through their counsel.
Shri Vijay Sharma, learned counsel informs that he has filed certain documents today.
Registry is directed to trace it and place the same in the file. As agreed, list the matter on next Thursday i.e. 02.12.2021 with connected matters.
(SUJOY PAUL) (PRANAY VERMA)
JUDGE JUDGE
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Signature Not Verified
SAN
Digitally signed by NEERAJ
SARVATE
Date: 2021.11.26 18:45:30 IST