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[Cites 0, Cited by 0] [Section 242(2)] [Section 242] [Entire Act]

State of Odisha - Subsection

Section 242(2)(d) in The Orissa Municipal Corporation Act, 2003

(d)relates to the name of the land or the building upon or over which the advertisement is exhibited or the name of the owner or the occupier of such land or building; or