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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(1)(iii) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(iii)enter upon and search any premises where any Bio-fertilizer is manufactured or stored or exhibited for sale, if he has reason to believe that any Bio-fertilizer has been or is being manufactured, sold, offered for sale, stored, exhibited for sale or distributed contrary to the provisions of this Act;